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Karnataka HC Discharges Ex-Minister Naidu in Multi-Crore Land Scam Case - (04 Nov 2016)

Karnataka High Court has allowed petitions filed by three BJP leaders, including Ex-Minister Katta Subramanya Naidu, challenging criminal proceedings pending against them before Lokayukta Special Court in three different cases.

Tags : KARNATAKA HIGH COURT   KATTA SUBRAMANYA NAIDU   LAND SCAM  

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