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Calcutta HC Dismisses CBI’s Plea for Cancellation of Bail to Madan Mitra in Saradha Scam - (04 Nov 2016)

Calcutta High Court has rejected CBI's prayer for cancellation of bail to Trinamool Congress Leader Madan Mitra, an accused in Multi-crore Saradha Chitfund Scam.

Tags : CALCUTTA HIGH COURT   SARADHA CHITFUND   BAIL  

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