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Bombay HC Rules ‘Court Cannot Ignore Illegal Detention’ - (04 Nov 2016)

Bombay High Court, while granting bail to a Gondia man arrested for murder and cases under Arms Act and SC/ST Act, has said that court can’t turn Nelson’s eye in cases of illegal detention.

Tags : BOMBAY HIGH COURT   ARMS ACT   SC/ST ACT   ILLEGAL DETENTION  

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