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Allahabad HC Refers Yamuna Expressway Land Acquisition Dispute to Arbitration - (04 Nov 2016)

Allahabad High Court has referred to arbitration a dispute between Yamuna Expressway Authority and JP Infratech Ltd in connection with enhanced compensation to land owners whose land was acquired for construction of Yamuna Expressway.

Tags : ALLAHABAD HIGH COURT   ARBITRATION   YAMUNA EXPRESSWAY   JP INFRATECH  

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