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NGT Allows Chhath Puja Rituals at Rabindra Sarovar - (04 Nov 2016)

National Green Tribunal (NGT) has allowed Chhath Puja rituals at Rabindra Sarovar, a 73-acre lake in South Kolkata, for this year following a plea by Kolkata Municipal Corporation and representatives of Bihari community.

Tags : NATIONAL GREEN TRIBUNAL   CHHATH PUJA   RABINDRA SAROVAR   KOLKATA  

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