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CCI Approves Ashok Leyland's Deal to Buy Nissan Stake in Three JVs - (04 Nov 2016)

Competition Commission of India (CCI's) has approved Ashok Leyland to buyout its Japanese partner Nissan Motors' stake in JVs, which were floated to manufacture and market Light Commercial Vehicle (LCVs).

Tags : COMPETITION COMMISSION OF INDIA   ASHOK LEYLAND   NISSAN MOTORS  

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