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Committee on Clearing Corporations- (Securities and Exchange Board of India) (01 Sep 2015)

MANU/SPRL/0228/2015

Capital Market

The Securities and Exchange Board of India approved seeking of public comments on the recommendations in the Report of the Committee on Clearing Corporations. Of the several recommendations, in particular were the maintaining of separate clearing corporations for each exchange, clearing corporations may be permitted to invest in fixed deposits and central government securities,

Relevant :

Report of the Committee on Clearing Corporations

Tags : CLEARING CORPORATIONS RECOMMENDATIONS COMMITTEE REPORT

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