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Delhi HC: Want to See 'Full Stop' On Unauthorised Construction - (03 Nov 2016)

Delhi HC, while giving stern message to put 'full stop' to unabated unauthorized construction, has said, it was mulling putting "black marks" on confidential reports of government officials, including police, to see that they are demoted or not promoted for failing to check such illegal activity.

Tags : DELHI HC   UNAUTHORISED CONSTRUCTION  

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