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Madras HC Directs School Education Secretary to Address Complaints of Lack of Toilets in Govt. School - (03 Nov 2016)

Madras High Court has directed School Education Secretary to address complaints of lack of operational toilets, sanitary workers, security staff, functional sanitary napkin vending machines and masonry choolas for safe disposal of napkins in Government Schools in Tamil Nadu.

Tags : MADRAS HIGH COURT   TOILETS   SANITARY WORKERS   GOVERNMENT SCHOOLS  

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