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Compulsory manual selection of cases for scrutiny during the Financial Year 2015-2016- (Ministry of Finance ) (31 Aug 2015)

MANU/CBDT/0083/2015

Direct Taxation

The Central Board of Direct Taxes lay down procedure and criteria for manual selection of returns and cases for scrutiny during the financial-year 2015-2016.

Tags : TAX   SCRUTINY   CASES   MANUAL SELECTION  

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