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Bombay HC Rejects Divorce Plea, Rules ‘False Charges Maligned Wife’s Image in Society’ - (03 Nov 2016)

Bombay High Court, while dismissing a divorce petition by a husband on grounds that his wife had illicit relationship with three men during their marriage, has said that charges were concocted by husband who maligned image of wife in society by levelling false and baseless allegations.

Tags : BOMBAY HIGH COURT   DIVORCE   FALSE CHARGES  

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