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NGT Issues Notice on Mahanadi River Bed Encroachment for Baliyatra Fair - (03 Nov 2016)

National Green Tribunal (NGT) has issued show-cause notices to Chief Secretary, Secretary of Water Resources Department and Collector Cuttack for allowing erection of stalls on the Mahanadi river bed for Baliyatra Fair.

Tags : NATIONAL GREEN TRIBUNAL   MAHANADI RIVER   BALIYATRA FAIR  

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