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Changes in RTGS time window- (Reserve Bank of India) (01 Sep 2015)

MANU/RMIC/0352/2015

Banking

The Reserve Bank of India notified that RTGS will not be operated on second and fourth Saturdays, but would operate for the full day on working Saturdays. Processing of future value dated transactions with value date falling on second and fourth Saturdays will not be undertaken under RTGS. Change to the RTGS time window have also been notified.

Relevant : Bank Holiday on Second and Fourth Saturdays from September 1, 2015 MANU/RPRL/0103/2015

Tags : RTGS   BANK   TIMINGS   WINDOW   TRANSFER  

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