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SC Notices RBI over Contempt Petition on Derivative Scam Issue - (02 Nov 2016)

Supreme Court has ordered issuance of notice to Reserve Bank of India officials after hearing contempt petition moved by Tirupur Exporters Association President Raja Shanmugam on Derivatives Scam Issue.

Tags : SUPREME COURT   RBI   TIRUPUR EXPORTERS   DERIVATIVES SCAM  

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