Supreme Court Rebukes RBI for Remaining a Bystander as YES Bank Operated Clandestinely  ||  Supreme Court: Lower Fresh Bids Alone Cannot Justify Cancellation of an Auction  ||  Supreme Court Directs Delhi Police to Produce Section 163 BNSS Orders and Preserve CCTV Footage  ||  Supreme Court Affirms Menstrual Hygiene as a Fundamental Right, Warns States of Contempt  ||  Supreme Court Flags AI-Generated Fake Judgments Submitted in a Party’s Case Compilation  ||  Karnataka High Court: Vijay Mallya’s Flamboyant Lifestyle Hinders Settlement of Bank Claims  ||  Delhi High Court: Women can be Booked for Gang Rape without Physically Committing it  ||  Delhi High Court: Litigants Must Track Their Cases and Cannot Blame Lawyers for Their Own Inaction  ||  Allahabad High Court: Contract Workers Must Prove Work Parity With Regular Staff for Equal Pay  ||  Allahabad High Court Directs UP Trial Courts to Decide Maintenance Execution Cases Within Six Months    

Manupatra Webinar: Making best of Act Search - (10 Sep 2015)

Registration for Manupatra's Webinar on the 10th of September, 2015 is open. Conducted from 4.00pm to 4.30pm, the talk will focus on making best use of 'Act Search' in Manupatra to find legislation, and highlight some lesser known features that can make research faster and more effective. Registrants are welcome to email queries they would like addressed during the session to contact@manupatra.com or call 1-800-103-3550. To register for the Webinar, please visit http://webinar.manupatra.in/.

Tags : WEBINAR   10   SEPTEMBER   2015  

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