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Punjab & Haryana HC Rejects Asaram Trust’s Plea for CLU in Panipat - (02 Nov 2016)

Punjab & Haryana High Court has refused to entertain a petition moved by Trust of Gujarat-based controversial self-styled Godman Asaram seeking directions to Haryana government to grant it Change of Land Use (CLU) permission for its Ashram’s Agricultural Land in Panipat.

Tags : PUNJAB & HARYANA HIGH COURT   ASARAM   CHANGE OF LAND USE  

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