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Odisha HC Grants Interim Protection to Accused Servitor in Niladri Bije Fiasco - (02 Nov 2016)

Orissa High Court has asked Puri Police not to take any coercive action against Jayakrushna Mahasuhar pertaining to non-bailable warrant issued against him, in at least four cases, including attacks on journalists and threatening District Collector during ‘Niladri Bije’ ritual of Deities.

Tags : ORISSA HIGH COURT   NILADRI BIJE   PURI SERVITOR  

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