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Madras HC Slams Advocate for Casting Aspersions on Election Commission - (02 Nov 2016)

Madras High Court came down heavily on an advocate for filing a Public Interest Litigation to postpone elections to Aravakurichi and Thanjavur Assembly constituencies, scheduled for November 19, after casting aspersions on Election Commission of India.

Tags : MADRAS HIGH COURT   ARAVAKURICHI   THANJAVUR   ELECTION COMMISSION  

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