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Bank Holiday on Second and Fourth Saturdays from September 1- (Reserve Bank of India) (28 Aug 2015)

MANU/RPRL/0103/2015

Banking

All scheduled and non-scheduled banks - public, private, foreign, cooperative, regional rural and local area banks - will observe public holiday on second and fourth Saturdays from September 01, 2015; and will observe full working days on Saturdays other than second and fourth Saturdays.

Tags : BANKING   HOLIDAY   SATURDAY  

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