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Bombay HC Notices Goa Government, Private Firm over Offshore Casino Case - (28 Oct 2016)

Bombay High Court has issued notice to Goa Government and Ex-Haryana Minister Gopal Kanda’s Golden Globe Hotels Private Limited on a petition over a move to renew and grant an Offshore Casino licence to company.

Tags : BOMBAY HIGH COURT   GOA GOVERNMENT   OFFSHORE CASINO  

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