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Orissa HC Asks Fugitive Puri Servitor to Cooperate with Investigation in Criminal Case - (28 Oct 2016)

Orissa High Court has directed fugitive servitor Damodar Mahasuhar of Jagannath Temple in Puri to appear before Local Investigating Police Officer and cooperate with prosecution in investigating his alleged involvement in assaulting journalists and threatening District Collector.

Tags : ORISSA HIGH COURT   JAGANNATH TEMPLE   PURI   FUGITIVE SERVITOR  

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