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Delhi HC Warns Officials for Fire Threat at Khan Market - (28 Oct 2016)

Delhi High Court, while slamming Civic Authorities for forgetting Uphaar Cinema Fire Tragedy, has said, eateries operating from first-floor flats of Khan Market are "a disaster waiting to happen" in case of a fire.

Tags : DELHI HIGH COURT   UPHAAR CINEMA FIRE   KHAN MARKET   FIRE THREAT  

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