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Delhi HC Dismisses Plea of Accused against Framing of Charges in Coal Block Allocation Case - (28 Oct 2016)

Delhi High Court has dismissed a plea challenging Special Court's order framing charges against a Director of a Private Firm in a Coal Block Allocation case in which industrialist Naveen Jindal is one of accused.

Tags : DELHI HIGH COURT   COAL BLOCK ALLOCATION   NAVEEN JINDAL  

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