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Madras HC Confirms Life Sentence of Lankan Refugee for Murder of Kids - (28 Oct 2016)

Madras High Court has confirmed conviction and life sentence imposed on a Sri Lankan refugee solely on basis of his extra-judicial confession to a Tahsildar, in case murder of a 12-year-old boy and his seven-year-old sister.

Tags : MADRAS HIGH COURT   SRI LANKAN REFUGEE   CONFESSION   MURDER  

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