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Delhi HC Dismisses IHCL’s Plea against Taj Mansingh Hotel Auction - (27 Oct 2016)

Delhi High Court has dismissed Tata Group-Owned Indian Hotels Co. Ltd’s (IHCL) plea against a decision to auction Delhi-based Taj Mahal Hotel.

Tags : DELHI HIGH COURT   TATA GROUP   TAJ MAHAL HOTEL   AUCTION  

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