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SC Dismisses NSEL Plea Challenging Applicability of Maharashtra’s Depositors Protection Law - (27 Oct 2016)

Supreme Court has dismissed a case filed by National Spot Exchange Ltd (NSEL), challenging applicability of Maharashtra Protection of Interest of Depositors Act (MPID) in alleged Rs 5,600 crore payments fraud.

Tags : SUPREME COURT   NATIONAL SPOT EXCHANGE LTD   DEPOSITORS PROTECTION LAW  

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