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Bombay HC Dismisses Review Petition Filed by Wockhardt Hospital - (27 Oct 2016)

Bombay High Court has dismissed a Review Petition filed by Wockhardt Hospital where it had challenged Court’s earlier orders directing NIT to undertake fresh decisions on quantum of lease premium and ground rent charged by Rashtra Bhasha Sabha at first renewal from March 31, 1991-2021.

Tags : BOMBAY HC   WOCKHARDT HOSPITAL   RASHTRA BHASHA SABHA  

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