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Madras HC Orders Rs. 3 Lakh Interim Compensation to Fire Victims of Sivakasi - (27 Oct 2016)

Madras High Court has ordered an interim compensation of Rs 3 Lakh each to families of nine people who died due to a fire accident at a cracker shop in Sivakasi on October 20.

Tags : MADRAS HC   INTERIM COMPENSATION   FIRE VICTIMS   SIVAKASI  

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