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Bombay HC Rejects Intervention Application of Godhra Riots Survivor - (27 Oct 2016)

Bombay High Court while rejecting Intervention Application (IA) filed by Bilkis Bano, survivor of a gang-rape and witness to murder of her family, in the aftermath of 2002 Godhra riots, has allowed her to convert her intervention application into an appeal.

Tags : BOMBAY HIGH COURT   INTERVENTION APPLICATION   BILKIS BANO   GODHRA RIOTS  

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