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CBI Court Acquits Ex- Karnataka CM Yeddyurappa in Bribery Case - (27 Oct 2016)

CBI Special Court has acquitted Ex-Karnataka Chief Minister B S Yeddyurappa and all others accused of accepting Rs 40 crore in kickbacks from mining companies through Prerana Trust, managed by his family members.

Tags : CBI SPECIAL COURT   EX- KARNATAKA CM YEDDYURAPPA  

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