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NGT Seeks Government’s Response over NHAI’s Plea to Build Bridge across Yamuna - (27 Oct 2016)

National Green Tribunal (NGT) has sought response from Ministries of Environment and Forests and Urban Development, Yamuna campaigner Manoj Mishra and others on NHAI’s plea seeking permission to build a bridge across Yamuna.

Tags : NATIONAL GREEN TRIBUNAL   YAMUNA   NHAI  

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