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Punjab and Haryana High Court Notices Punjab Government over Illegal Constructions near Golden Temple - (26 Oct 2016)

Punjab and Haryana High Court has directed Punjab Government to submit a report as to what action has been taken against erring officials who have been found guilty for allowing construction of illegal hotels and guest houses near Golden Temple in Amritsar.

Tags : PUNJAB AND HARYANA HIGH COURT   GOLDEN TEMPLE   ILLEGAL CONSTRUCTIONS  

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