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Allahabad HC Issues Criminal Contempt Notices to 15 Agra Lawyers - (26 Oct 2016)

Allahabad High Court, while taking cognizance of an illegal strike and alleged misbehaviour with several Judges of Agra District Court, has issued criminal contempt notices to 15 lawyers and asked them to appear by next month.

Tags : ALLAHABAD HIGH COURT   AGRA DISTRICT COURT   CRIMINAL CONTEMPT  

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