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Delhi HC Directs Traffic Police, ED to Impound E-Rickshaws without Registration - (26 Oct 2016)

Delhi High Court has directed Traffic Police and Enforcement Department (ED) of Delhi government to impound or seize all e-rickshaws plying in National Capital without a registration certificate.

Tags : DELHI HIGH COURT   E-RICKSHAWS   TRAFFIC POLICE   ENFORCEMENT DEPARTMENT  

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