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Bombay HC Rejects BEML’s Plea against Nagpur Metro - (26 Oct 2016)

Bombay High Court has dismissed Bharat Earth Movers Limited’s (BEML) plea against Nagpur Metro Rail Corporation Limited (NMRCL) which had rejected its technical bid for tender related to manufacturing of metro coaches.

Tags : BOMBAY HIGH COURT   BHARAT EARTH MOVERS LIMITED   NAGPUR METRO    

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