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Allahabad High Court Slams UP Government for Failure to Check Dengue, Chickengunia Menace - (26 Oct 2016)

Allahabad High Court has slammed Akhilesh Yadav-led UP Government for its failure to control spread of dengue and chickengunia in State.

Tags : ALLAHABAD HIGH COURT   DENGUE   CHICKENGUNIA   AKHILESH YADAV  

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