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Karnataka HC Orders Status Quo Regarding Kannada Actor Darshan’s House - (26 Oct 2016)

Karnataka High Court has ordered status quo with regards to proceedings initiated by the District Administration in relation to Kannada actor Darshan Toogudeep’s house situated at Ideal Homes layout in Rajarajeshwarinagar.

Tags : KARNATAKA HC   KANNADA ACTOR   DARSHAN TOOGUDEEP    

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