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Delhi HC Stays CIC Order against BJP MLA's Wife on MCD Pensions - (26 Oct 2016)

Delhi High Court has stayed Central Information Commission's (CIC) direction to BJP MLA Vijender Gupta's wife to explain how she had authorized disbursal of pension to a woman who was not eligible for it, terming the order "strange".

Tags : DELHI HC   CENTRAL INFORMATION COMMISSION   BJP   VIJENDER GUPTA  

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