SC: Dismissal, Being the Severest Punishment, Should be Imposed Only For Grave Misconduct  ||  SC: Constructive Res Judicata Applies to Grounds Omitted Through Negligence or Inadvertence  ||  Madras High Court: Honour Killing is a Shameful Act and an Extreme Manifestation of Casteism  ||  Bombay High Court: Traditional Families Often Hesitate to Report Sexual Offences  ||  Jharkhand High Court Directs Circle Officers to Digitally Verify Land Records and Remove Mismatches  ||  MP High Court: Writ Court Cannot Grant Interim Relief Once Party is Relegated to Alternate Forum  ||  Supreme Court Issues Directions to Speed Up MACT Claims Amid Six-Year Average Pendency  ||  Supreme Court: Sex Selection Practices Continues Due to Preference For Male Children  ||  Supreme Court: Injury From a Fallen Tree is Not a Motor Accident for MACT Claims  ||  Madras HC: Recent Tamil Nadu Elections Reflect Voting Beyond Caste and Community Considerations    

NGT Notices Health Directorate, BMC, SPCB for Washing Hospital Linen in Lakes - (26 Oct 2016)

National Green Tribunal (NGT) has served notices on Officials of Health Directorate, Bhopal Municipal Corporation (BMC) and State Pollution Control Board (SPCB) seeking reply on action against washing of hospital linen in Shahpura Lake and other lakes and Nullahs.

Tags : NATIONAL GREEN TRIBUNAL   BHOPAL MUNICIPAL CORPORATION   SHAHPURA LAKE  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved