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NGT Notices Health Directorate, BMC, SPCB for Washing Hospital Linen in Lakes - (26 Oct 2016)

National Green Tribunal (NGT) has served notices on Officials of Health Directorate, Bhopal Municipal Corporation (BMC) and State Pollution Control Board (SPCB) seeking reply on action against washing of hospital linen in Shahpura Lake and other lakes and Nullahs.

Tags : NATIONAL GREEN TRIBUNAL   BHOPAL MUNICIPAL CORPORATION   SHAHPURA LAKE  

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