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CCI Rejects Unfair Business Practices Allegation against Picasso Digital - (26 Oct 2016)

Competition Commission of India (CCI) has rejected allegations of unfair business practices made against Picasso Digital Media saying matter is related to copyright violation and "does not indicate any Competition Law breach in any manner".

Tags : COMPETITION COMMISSION OF INDIA   UNFAIR BUSINESS PRACTICES   PICASSO DIGITAL MEDIA  

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