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Bombay HC Rejects Parole Plea, Allows Surgery in Hospital - (25 Oct 2016)

Bombay High Court, while allowing a prisoner to undergo reconstruction surgery at a Kolhapur Hospital, has refused to release a prisoner from Kolhapur Central Prison on parole for treatment of a nasal problem as he had violated furlough condition earlier.

Tags : BOMBAY HIGH COURT   KOLHAPUR HOSPITAL   KOLHAPUR CENTRAL PRISON   PAROLE  

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