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SC Rejects Interim Bail Plea of Asaram Bapu in Rape Case - (25 Oct 2016)

Supreme Court has rejected interim bail plea of self-styled religious figure Asaram Bapu, who is facing trial in rape cases, on health grounds and asked him to get his treatment done in Rajasthan in judicial custody itself.

Tags : SUPREME COURT   ASARAM BAPU   RAPE CASE   BAIL  

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