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RBI releases its Annual Report for 2014-15- (Reserve Bank of India) (27 Aug 2015)

MANU/RPRL/0101/2015

Banking

The Reserve Bank of India released its 'Annual Report 2014-2015' on the working of the Bank. The Report provides an overview of the objectives of the RBI for the previous year, and to what extent it was able to meet its goals. It also outlines proposals for the coming year.

Tags : RBI   ANNUAL REPORT   2014   2015  

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