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SC Asks Centre to Act on Plea Seeking a System to Authenticate Government ID Cards - (25 Oct 2016)

Supreme Court has asked Centre to consider as representation a PIL seeking to put in place a technology to authenticate identity cards like voter ID, Aadhar cards and driving licenses from being misused by imposters and criminals.

Tags : SUPREME COURT   PIL   VOTER ID   AADHAR CARDS   DRIVING LICENSES  

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