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Karnataka HC Stays Criminal Proceedings against Public Service Commission’s Member - (25 Oct 2016)

Karnataka High Court has stayed criminal proceedings initiated against Mangala Sridhar, who was suspended as member of Karnataka Public Service Commission (KPSC) following allegations of corruption in recruitment of 2011 batch to posts of Gazetted Probationers Group ‘A’ and ‘B’.

Tags : KARNATAKA HC   CRIMINAL PROCEEDINGS   PUBLIC SERVICE COMMISSION  

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