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Punjab & Haryana HC Dismisses State’s Appeal against Bail Granted to Ex-Political Adviser - (25 Oct 2016)

Punjab & Haryana High Court has dismissed Haryana Government’s appeal against a bail granted to Virender Kumar, Ex-Political Adviser to Ex-CM Bhupinder Singh Hooda, in a sedition case.

Tags : PUNJAB & HARYANA HC   BHUPINDER SINGH HOODA   EX-POLITICAL ADVISER  

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