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Delhi HC Restrains Dish TV to Operate in Middle East & North Africa - (25 Oct 2016)

Delhi High Court has restrained Direct-To-Home (DTH) television operator Dish TV India from operating in Middle East and North Africa (MENA) due to lack of consent from copyright holders and alleged copyright violations of television content in the MENA region.

Tags : DELHI HIGH COURT   DISH TV   MIDDLE EAST & NORTH AFRICA  

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