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Security and Risk Mitigation Measures for Card Present and Electronic Payment Transactions - Issuance of EMV Chip and PIN Cards- (Reserve Bank of India) (27 Aug 2015)

MANU/RMIC/0348/2015

Banking

Due to difficulties faced by banks in only providing Chip and Pin cards to their customers from 1 September, 2015, the Reserve Bank of India has granted an extension. Cards issued under the Jan Dhan Yojana Scheme and other such government schemes will have to be Chip and Pin cards from 30 September, 2016 onwards, while for all other banks the extension is up to 31 January, 2016.

Relevant : Security and Risk Mitigation Measures for Card Present and Electronic Payment Transactions MANU/RMIC/0178/2015

Tags : RBI   CHIP AND PIN   CARD   EXTENSION  

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