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NGT Directs Odisha Government Not to Carry Any Activities in Eco-Sensitive Areas - (25 Oct 2016)

National Green Tribunal (NGT) has directed Odisha Government not to carry out any activities like human settlements, construction of roads, railway line, electric lines, canal and mining in highly Eco-Sensitive areas like Government proposed Elephant Corridor until it gives a further order.

Tags : NATIONAL GREEN TRIBUNAL   ODISHA GOVERNMENT   ECO-SENSITIVE AREAS  

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