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NGT Seeks Response from NGO on Plea against Ban on PET Bottles - (25 Oct 2016)

National Green Tribunal (NGT) has issued notice to an NGO on an allegation that it was motivated by interests of Glass Industry and not environmental concerns in filing a petition seeking ban on use of PET packaging in pharmaceuticals and other products.

Tags : NATIONAL GREEN TRIBUNAL   GLASS INDUSTRY   PET BOTTLES  

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